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Supreme Court Sends Convicts in Gang Rape of University Student Back to Jail - (07 Nov 2017)

Three former Students of O P Jindal Global University, convicted of blackmailing and gang-raping a college mate for over two years from 2013, were sent back to jail after the Supreme Court stayed an order of the Punjab and Haryana high court that had granted them bail about two months ago.

Tags : O P JINDAL GLOBAL UNIVERSITY   SUPREME COURT  

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