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Delhi HC Quashes Praful Patel’s Appointment as President of All India Football Federation - (07 Nov 2017)

Delhi High Court has set aside the election of the office-bearers of the All India Football Federation, including its President Mr. Praful Patel, while calling for a fresh election within five months. In the meantime former CEC, S.Y. Quraishi has been appointed as the administrator.

Tags : DELHI HIGH COURT   ALL INDIA FOOTBALL FEDERATION   MR. PRAFUL PATEL   S.Y. QURAISHI  

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