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SC Asks Jaypee to Deposit “Substantial Amount” To Prove Bonafide - (07 Nov 2017)

Jaypee Associates suffered a setback when the Supreme Court has refused to allow it to deposit Rs 400 crore with its registry as against Rs 2,000 crore and asked it to submit a “substantial amount” to establish its bonafide.

Tags : SUPREME COURT   JAYPEE ASSOCIATES  

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