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Bombay High Court Permits Woman to Terminate Foetus With Serious Abnormalities - (07 Nov 2017)

Bombay High Court has allowed a 28-year-old woman to medically terminate her 25 weeks pregnancy as the foetus has serious neurological and skeletal abnormalities, making the baby's survival doubtful and possibly causing harm to the mother.

Tags : BOMBAY HIGH COURT  

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