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CCI Finds All-India Film Employees Confederation, Affiliates Guilty of Anti-Competitive Practices - (03 Nov 2017)

Competition Commission of India has held All-India Film Employees Confederation (AIFEC), Federation of Western India Cine Employees (FWICE) & its affiliates to be in contravention of provisions of S. 3 of Competition Act, 2002, which prohibits anti-competitive agreements.

Tags : COMPETITION COMMISSION OF INDIA   ANTI-COMPETITIVE PRACTICES  

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