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CCI Finds All-Kerala Chemist & Druggist Association Guilty Of Anti-Competitive Practices - (03 Nov 2017)

Competition Commission of India has held the All Kerala Chemist and Druggist Association (AKCDA) and its district units in Thrissur and Kasaragod to be in contravention of provisions of the Competition Act, 2002.

Tags : COMPETITION COMMISSION OF INDIA   ANTI-COMPETITIVE PRACTICES  

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