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Supreme Court Puts Swachh Drive to Test, Seeks Details on Solid Waste Management - (02 Nov 2017)

Supreme Court has virtually put the Narendra Modi government's pet 'Swachh Bharat Abhiyan' to test by asking the Centre to furnish in four weeks details of steps taken to implement the 18-month old Solid Waste Management Rules across the country.

Tags : SUPREME COURT   SWACHH BHARAT ABHIYAN  

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