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CBEC: Cut Pieces of Fabrics Attracts 5% GST - (01 Nov 2017)

Central Board of Excise and Customs (CBEC) has said that 5% GST is applicable on Cut pieces of Fabrics under the Goods and Services Tax (GST) regime .

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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