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Delhi HC Slams MCI’s Ethics Committee For Debarring Cardiology Professor Without Proper Probe - (31 Oct 2017)

Delhi High Court has slammed the Ethics Committee of Medical Council of India (MCI) for debarring a Professor of Cardiology from undertaking any post for a period of 5 years without proper inquiry into the allegations against him.

Tags : DELHI HIGH COURT   MEDICAL COUNCIL OF INDIA  

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