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Supreme Court to Unitech: Deposit Rs. 750 Crore by December - (31 Oct 2017)

Supreme Court has directed Unitech to deposit Rs. 750 crore by December to secure bail for its director Sanjay Chandra, who is in jail in a case of alleged forgery lodged by buyers of Unitech’s housing project in Gurugram.

Tags : SUPREME COURT   UNITECH   REAL ESTATE  

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