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Delhi High Court Refuses to Issue Order on AAP Government Plea Against MK Meena - (05 Aug 2015)

Delhi High Court has declined to issue an immediate order on AAP Government's plea seeking lodging of a case against LG-appointed Anti-Corruption Branch chief MK Meena for not receiving a complaint made by an SDM against some DDA officials while they were allegedly accepting bribe.

Tags : DELHI HIGH COURT   AAP GOVERNMENT   MK MEENA  

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