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GST: Govt Notifies Extension of Due Date for filing FORM GST TRAN – 1 - (30 Oct 2017)

Central Government has notified that due date for filing FORM GST TRAN – 1 (with revision facility) extended to 30th November 2017 under Central Goods and Services Tax (CGST) Act.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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