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ITAT: Distribution Fee Paid By Google India to Google Ireland for 'Adwords' is Taxable in India - (27 Oct 2017)

Bengaluru ITAT has held that distribution fee paid by Google India to Google Ireland for use of its ‘Adwords programme’ is taxable in India as ‘royalty’ under provisions of Income Tax Act, 1961.

Tags : ITAT   GOOGLE  

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