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Delhi High Court Terms Swamy's PIL 'Political Interest Litigation' - (27 Oct 2017)

Delhi High Court has dismissed Subramanian Swamy's plea seeking a court-monitored SIT probe into death of Congress MP Shashi Tharoor's wife Sunanda Pushkar, terming his PIL as a "textbook example of a political interest litigation".

Tags : DELHI HIGH COURT   SUBRAMANIAN SWAMY  

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