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Supreme Court Asks Centre to Block Explicit Internet Content - (27 Oct 2017)

Supreme Court, with a view to ensure that explicit videos depicting rape, gang rape & child pornography are not available for circulation in Internet, has asked Government to work with companies like Google, Yahoo!, FB and WhatsApp to suggest list of key words that will help in blocking such videos.

Tags : SUPREME COURT   GOOGLE   YAHOO!   FB   WHATSAPP  

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