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NCDRC Orders Post Offices To Pay Rs 25K To 2 Law Graduates Who Missed Chance At DJSE - (26 Oct 2017)

NCDRC has held the Post Master General in Chandigarh & Lodhi Road in New Delhi guilty of deficiency in service for failing to deliver the application forms of two law graduates to Delhi High Court Registrar in time, leading to the applicants losing chance of participating in Judicial Service Exam.

Tags : NATIONAL CONSUMER DISPUTES REDRESSAL FORUM   DELHI JUDICIAL SERVICE EXAMINATION  

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