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MP HC: A Govt. Servant Has A Right To Visit Any Person Of His Choice - (26 Oct 2017)

Madhya Pradesh High Court has held that government servants ‘did not violate’ Rule 5 of Central Civil Services (Conduct) Rules, 1964, by meeting RSS chief Mohan Bhagwat in Jabalpur during the local body elections in year 2015.

Tags : MADHYA PRADESH HIGH COURT   RSS  

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