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Govt Notifies 0.1% GST on Intra-State Supply of Goods between Registered Persons for Exports - (25 Oct 2017)

Central Government has notified Integrated tax of 0.1% and Central Tax rate of 0.05% on intra-State supply of taxable goods by a registered supplier to a registered recipient for export.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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