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Bombay HC Fines Vodafone For Not Forming Vishaka Panel on Sexual Harassment - (25 Oct 2017)

Bombay High Court, while dismissing a sexual harassment complaint against Vodafone and its former top executives, has imposed a fine of Rs 50,000 fine on the company for flouting 'Vishaka guidelines'.

Tags : BOMBAY HIGH COURT   VISHAKA GUIDELINES  

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