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Delhi High Court Allows Ashish Nehra’s Request to Book Corporate Box at Kotla - (25 Oct 2017)

Delhi High Court has allowed Indian cricketer Ashish Nehra’s request for a corporate box for his family and friends to watch his last limited overs match on November 1 at Ferozeshah Kotla grounds in New Delhi.

Tags : DELHI HIGH COURT   FEROZESHAH KOTLA  

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