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SC Allows Team Access to Sinha Visitors' Diary - (01 Oct 2015)

SC while monitoring coal scam inquiry, has granted access to original visitors' diary at former CBI Director Ranjit Sinha's residence to ex-CBI Special Director M L Sharma, who is heading a panel to inquire whether Sinha met accused in coal and 2G scams.

Tags : SC  COAL SCAM  RANJIT SINHA  

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