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Supreme Court Bans Use of Furnace Oil, Pet Coke in Industry in NCR from Nov 1 - (25 Oct 2017)

Supreme Court has lashed out at government for not complying with its order for setting emission standard for industries and banned use of polluting fuel furnace oil and pet coke in industrial units from November 1.

Tags : SUPREME COURT   FURNACE OIL   PET COKE  

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