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Supreme Court to Unitech MD Sanjay Chandra: Show Bonafide by Depositing Money - (24 Oct 2017)

Supreme Court has asked jailed Unitech Ltd Managing Director Sanjay Chandra to establish his bonafide by depositing at least Rs 1,000 crore out of a total of Rs 1,865 crore to refund hassled homebuyers who do not want possession of flats.

Tags : SUPREME COURT   UNITECH  

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