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International Tribunal Fines Antrix With Rs 4,435cr - (01 Oct 2015)

An international arbitration court has imposed Rs 4,435cr fine on Isro's commercial arm, Antrix, as damages to Devas Multimedia in regard to Devas-Antrix Agreement to launch two satellites and use spectrum.

Tags : INTERNATIONAL ARBITRATION COURT   ANTRIX  DEVAS MULTIMEDIA  

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