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Award for outstanding writings in the field of Banking Hindi- (Reserve Bank of India) (16 Oct 2017)

MANU/RPRL/0161/2017

Banking

With a view to encourage original writings and research in Banking Hindi, Reserve Bank of India has launched an 'Award scheme for outstanding writings in the field of banking Hindi'. Under this scheme, Professors (including Assistant and Associates, etc.) of Indian Universities may be awarded three prizes of Rs. 1,25,000.00 (Rupees one lac twenty five thousand only) each for writing books originally in Hindi on Economics/Banking/Financial subjects. Details of scheme are given in the annex. All Professors willing to participate in the scheme are requested to submit their entries in the prescribed proforma to Deputy General Manager In-charge Reserve Bank of India, Rajbhasha Vibhag, Central Office, C-9, 2nd Floor, Bandra Kurla Complex, Mumbai - 400 051 by December 15, 2017 at 05.00PM or before.

Tags : OUTSTANDING WRITINGS   BANKING HINDI   AWARD  

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