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Orissa HC to Dist. Magistrate: Constitute Local Complaints Committee To Probe Sexual Harassment - (23 Oct 2017)

Orissa High Court has directed Collector-cum-District Magistrate, Ganjam to constitute a Local Complaints Committee (LCC) that would investigate complaints of sexual harassment where the Internal Complaints Committee (ICC) has not been constituted.

Tags : ORISSA HIGH COURT   SEXUAL HARASSMENT  

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