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Himachal Pradesh HC Bans Wall Writings, Posters on Government Property During Assembly Polls - (17 Oct 2017)

Himachal Pradesh High Court has banned wall writings, pasting of posters, cut-outs, hoarding, banners and political flags on government property and directed the state’s Chief Electoral Officer (CEO) to ensure strict compliance of the order during the November 9 assembly polls.

Tags : HIMACHAL PRADESH HIGH COURT   CHIEF ELECTORAL OFFICER  

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