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AP High Court Fixes Remuneration of Hyderabad Cricket Association CoA at Rs. 1 Lakh Per Day - (17 Oct 2017)

Telangana and Andhra Pradesh High Court has agreed to a proposal submitted by the Board of Control for Cricket in India and Hyderabad Cricket Association to compensate the latter’s Committee of Administrators (CoA) to the tune of one lakh rupees per working day.

Tags : TELANGANA AND ANDHRA PRADESH HIGH COURT   HYDERABAD CRICKET ASSOCIATION   BOARD OF CONTROL FOR CRICKET IN INDIA  

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