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Delhi HC: Delhi-Centre 'Unholy Fight' Could Demoralise Bureaucracy - (17 Oct 2017)

Delhi High Court while expressing displeasure over the action taken by a Delhi Assembly Committee against a senior IAS officer has said that the "unholy fight" between the Centre and the Delhi Government could demoralise the bureaucracy.

Tags : DELHI HIGH COURT   DELHI ASSEMBLY COMMITTEE  

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