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NGT Raps Assam Govt. over Delay in Submitting Project Report on Kaziranga National Park - (01 Oct 2015)

National Green Tribunal (NGT) has rapped Assam Government for delay in preparing project report on measures to curb growing wildlife casualties due to vehicular movement on national highway passing through the Kaziranga National Park.

Tags : NATIONAL GREEN TRIBUNAL  ASSAM GOVERNMENT  

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