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NGT Seeks Reply on Plea Alleging Illegal Sand Mining At Jalaun and Hamirpur - (01 Oct 2015)

National Green Tribunal (NGT) on plea against alleged illegal sand mining being carried out in Jalaun and Hamirpur districts of Uttar Pradesh, has issued notices to Ministry of Environment and Forests, Uttar Pradesh Gcvt., State Pollution Control Board and others, seeking their response.

Tags : NATIONAL GREEN TRIBUNAL  MINISTRY OF ENVIRONMENT AND FORESTS   UTTAR PRADESH GCVT.   STATE POLLUTION CONTROL BOARD  

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