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Govt Prescribes Method for Payment of Tax on Issuance of Invoice by Registered Persons - (16 Oct 2017)

Central Board of Excise and Customs (CBEC) has notified method for making payment of tax on issuance of invoice by registered persons having aggregate turnover less than Rs 1.5 crores under the new GST regime.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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