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#GST:Threshold Limit for Registration Applicable for Persons Making Inter-State Supplies of Services - (16 Oct 2017)

Central Government has notified that persons making inter-State supplies of services having turn over above 20 Lakhs are bound to obtain registration under the new Goods and Services Tax (GST) regime.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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