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Delhi HC Issues Notice To Centre on Use of Loudspeakers At Religious Places - (16 Oct 2017)

Delhi High Court has issued notice to Centre on a plea for removal of loudspeakers from all religious structures on the ground that their use is an encroachment on a person’s “right to be left alone and spatial control” and thus violates the newly recognised fundamental right to privacy.

Tags : DELHI HIGH COURT   LOUDSPEAKERS  

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