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Supreme Court Awards Rigorous Life Imprisonment to Hizbul Mujahideen Terrorist - (01 Oct 2015)

Supreme Court has awarded rigorous life imprisonment to Hizbul Mujahideen terrorist Ghulam Nabi, a Pakistan national, in case relating to 1995 serial blasts at Republic Day function in Jammu that had killed eight lives.

Tags : SUPREME COURT   GHULAM NABI  

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