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Aarushi Murder: Allahabad HC Acquits Rajesh, Nupur Talwar, Says They Get Benefit of Doubt - (12 Oct 2017)

Allahabad high court has acquitted Rajesh and Nupur Talwar of killing their daughter Aarushi and domestic help Hemraj in 2008.

Tags : AARUSHI MURDER   ALLAHABAD HC  

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