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Govt: No Further Extension of Last Date for Filing GSTR-1 for July - (10 Oct 2017)

Government has said that there will not be any further extension for filing GSTR-1 for the month of July. The last date for filing GSTR-1 for the month of July, 2017 is 10th October, 2017.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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