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Punjab & Haryana High Court Admits Pleas of Dera Chief Ram Rahim, Rape Victims - (10 Oct 2017)

Punjab & Haryana High Court has issued a notice to CBI while admitting separate pleas filed by Dera Sacha Sauda Chief challenging his 20-year sentence in rape case and that of the two victims seeking life imprisonment for Gurmeet Ram Rahim Singh.

Tags : PUNJAB & HARYANA HIGH COURT   GURMEET RAM RAHIM  

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