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Cabinet approves MoU on Upgradation of the Women's Police Training Centre at Yamethin, Myanmar- (Press Information Bureau) (04 Oct 2017)

MANU/PIBU/1227/2017

Civil

The Union Cabinet chaired by the Prime Minister Shri Narendra Modi has given its ex-post facto approval to the Memorandum of Understanding (MoU) between India and Myanmar on upgradation of the Women's Police Training Centre at Yamethin, Myanmar. The MoU was signed on 6th September, 2017. The MoU covers upgradation of the Yamethin Women's Police Training Centre to further augment the capabilities of the Myanmar Government to build capacities of its police force with technical and financial assistance from Government of India.

Tags : MOU   APPROVAL   UPGRADATION   WOMEN'S POLICE   TRAINING CENTRE  

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