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Punjab and Haryana HC Rejects CRPF IG's Plea Against Transfer - (01 Oct 2015)

Punjab and Haryana HC while refusing to take plea of a senior officer of paramilitary forces against his transfer on grounds of hardship, has ruled that high-ranking personnel of armed forces should be expected to shoulder and bear greater difficulties in response to call of duty.

Tags : PUNJAB AND HARYANA HC  ARMED FORCES  

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