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Godhra case: Gujarat High Court Commutes Death to Life Term for 11 Convicts - (09 Oct 2017)

Gujarat High Court, while upholding convictions of 31 people and acquittals of 63 others in Godhra Sabarmati Express burning case, has commuted death sentences handed to 11 of 31 convicts to rigorous life imprisonment.

Tags : GUJARAT HIGH COURT   GODHRA SABARMATI EXPRESS  

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