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'No Firecracker Sale in Delhi-NCR This Diwali', Rules Supreme Court - (09 Oct 2017)

Supreme Court has upheld its earlier verdict banning sale of firecrackers in the Delhi-NCR region ahead of Diwali. The Court said that it wants to test the effect of the ban on air quality after Diwali.

Tags : SUPREME COURT   DIWALI   FIRECRACKERS  

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