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MCOCA Court Sentences 5 to Death and 7 Get Life Term in 2006 Mumbai Train Blasts Case - (30 Sep 2015)

MCOCA court has sentenced five of the 12 convicts to death in case of serial bombs blasts in Mumbai local trains in 2006 in which 188 people were killed. Seven other convicts have been sentenced to life.

Tags : MCOCA COURT   2006 MUMBAI TRAIN BLASTS CASE  

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