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Bombay High Court: "Every Act in Married Life is Not Cruelty" - (09 Oct 2017)

Bombay High Court, while observing that “each and every act in a married life does not amount to cruelty”, has granted pre-arrest bail to a man whose wife had accused him of cruelty saying he put restrictions on her eating and dressing habits.

Tags : BOMBAY HIGH COURT   MARRIAGE  

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