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Elphinstone Stampede: Bombay High Court Pulls Up Activists for Closing Eyes to Problem - (06 Oct 2017)

Bombay High Court has castigated "so-called activists" for approaching it on the issue of safety of commuters only after the Elphinstone Road station stampede and asked why they woke up to the "serious and sensitive" issue only after the death of so many people.

Tags : BOMBAY HIGH COURT   ELPHINSTON STAMPEDE  

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