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Competition Commission of India Fines Aditya Birla Group Firm Grasim for Bid Rigging - (06 Oct 2017)

Competition Commission of India has imposed fines totalling Rs 6.27 crore on Aditya Birla group firm Grasim Industries and two others for bid rigging Delhi Jal Board tenders for supply of a water purification product.

Tags : COMPETITION COMMISSION OF INDIA   BID RIGGING   ADITYA BIRLA GROUP  

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