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Armed Forces Tribunal Quashes Army’s Order Demoting Major General to Brigadier’s Rank - (06 Oct 2017)

Armed Forces Tribunal has quashed the orders of Army Headquarters whereby a newly promoted Major General was demoted to the rank of Brigadier while observing that “Military reputation and self-esteem of each member of our armed forces has to be preserved and respected, at least by members of the uniformed community”.

Tags : ARMED FORCES TRIBUNAL  

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