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National Green Tribunal Orders Bhopal Municipal Corporation for Demarcation of Abattoir Land - (06 Oct 2017)

National Green Tribunal has directed Bhopal Municipal Corporation to demarcate the land provided by State Government for construction of new slaughterhouse in Adampur Chhavani. The extended deadline given by NGT ends on March 31, 2018, after which everyday’s delay will incur a fine of Rs 10,000.

Tags : NATIONAL GREEN TRIBUNAL   BHOPAL MUNICIPAL CORPORATION  

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