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No Travelling Abroad For Karti Chidambaram Yet, Says Supreme Court - (05 Oct 2017)

Supreme Court has said that Karti Chidambaram, who is being interrogated by the Central Bureau of Investigation in a corruption case, can't travel abroad till 9 October. The lookout notice against him - which alerts airports to stop a passenger from traveling abroad - will continue till at least October 9, the next date of hearing, the court said.

Tags : SUPREME COURT   KARTI CHIDAMBARAM  

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