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Madras High Court Rejects Plea Against Appointment of Judge to Probe Jayalalithaa's Death - (05 Oct 2017)

Madras High Court has dismissed a petition challenging the appointment of Justice (retd) A Arumugasamy as a one-man commission of inquiry to probe the death of AIADMK leader J Jayalalithaa.

Tags : MADRAS HIGH COURT   JAYALALITHAA  

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